Quasim vs State Of U.P.
2017 Latest Caselaw 1724 ALL

Citation : 2017 Latest Caselaw 1724 ALL
Judgement Date : 15 June, 2017

Allahabad High Court

Quasim vs State Of U.P. on 15 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10153 of 2015
 

 
Applicant :- Quasim
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kashi Naresh Mishra
 
Counsel for Opposite Party :- Govt.Advocate,Hemendra Pratap Singh
 

 
Hon'ble Bachchoo Lal,J.

Haya Rizvi, Advocate, has filed parcha on behalf of applicant be taken on record.

Case called out. None is present for the complainant even in revised list.

List on 14.7.2017 showing the name of Haya Rizvi as counsel for the applicant.

Order Date :- 15.6.2017

Gss

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