Ghanshyam vs State Of U.P.
2017 Latest Caselaw 1723 ALL

Citation : 2017 Latest Caselaw 1723 ALL
Judgement Date : 15 June, 2017

Allahabad High Court

Ghanshyam vs State Of U.P. on 15 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5166 of 2014
 

 
Applicant :- Ghanshyam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Naushad Siddiqui,Pushkar Rivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted further two weeks time to file rejoinder affidavit.

List on 25.7.2017.

Order Date :- 15.6.2017

Gss

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