Bhagwan Chowdhary And Another vs State Of U.P.
2017 Latest Caselaw 1722 ALL

Citation : 2017 Latest Caselaw 1722 ALL
Judgement Date : 15 June, 2017

Allahabad High Court

Bhagwan Chowdhary And Another vs State Of U.P. on 15 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16482 of 2015
 

 
Applicant :- Bhagwan Chowdhary And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- P.K. Singh,Arvind Kumar Kushwaha
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants pointed out that the statements of four witnesses have been recorded before the trial court. He prays for and is granted ten days time to file certified copies of statements of witnesses examined before trial court.

List on 12.7.2017.

Order Date :- 15.6.2017

Gss

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