Ramsagar Raidas vs State Of U.P.
2017 Latest Caselaw 1715 ALL

Citation : 2017 Latest Caselaw 1715 ALL
Judgement Date : 14 June, 2017

Allahabad High Court

Ramsagar Raidas vs State Of U.P. on 14 June, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CRIMINAL APPEAL No. - 1791 of 2013
 

 
Appellant :- Ramsagar Raidas
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Bhupendra Veer Singh,(Amicus Curiae)
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for appellant, list in 3rd week of July, 2017.

Order Date :- 14.6.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App