Prakash @ Om Prakash vs State Of U.P.
2017 Latest Caselaw 1713 ALL

Citation : 2017 Latest Caselaw 1713 ALL
Judgement Date : 14 June, 2017

Allahabad High Court

Prakash @ Om Prakash vs State Of U.P. on 14 June, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CRIMINAL APPEAL No. - 956 of 2013
 

 
Appellant :- Prakash @ Om Prakash
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vivek Chaudhary,J.

Bench Secretary to provide paper book to learned counsel for appellant and learned A.G.A. attached with the lower court record.

Put up on 15.06.2017.

Order Date :- 14.6.2017

psd

(Vivek Chaudhary,J.)

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