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Raj Kapoor Verma vs State Of U.P. Thru ...
2017 Latest Caselaw 1695 ALL

Citation : 2017 Latest Caselaw 1695 ALL
Judgement Date : 13 June, 2017

Allahabad High Court
Raj Kapoor Verma vs State Of U.P. Thru ... on 13 June, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 13496 of 2017
 

 
Petitioner :- Raj Kapoor Verma
 
Respondent :- State Of U.P. Thru Prin.Secy.Panchayat Raj Lucknow & Ors.
 
Counsel for Petitioner :- Uma Shankar Sahai,Amit Kumar Singh
 
Counsel for Respondent :- C.S.C.,Sudhir Pandey
 

 
Hon'ble Vivek Chaudhary,J.

Put up as fresh on 07.07.2017.

Order Date :- 13.6.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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