Om Prakash Singh vs State Of U.P. Thru Secy.Food & ...
2017 Latest Caselaw 1694 ALL

Citation : 2017 Latest Caselaw 1694 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Om Prakash Singh vs State Of U.P. Thru Secy.Food & ... on 13 June, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 13489 of 2017
 

 
Petitioner :- Om Prakash Singh
 
Respondent :- State Of U.P. Thru Secy.Food & Civil Supply Lucknow & Ors.
 
Counsel for Petitioner :- Awadhesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Hanumant Srivastava
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, put up as fresh on 05.07.2017.

Order Date :- 13.6.2017

psd

(Vivek Chaudhary,J.)

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