Citation : 2017 Latest Caselaw 1691 ALL
Judgement Date : 13 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- MISC. SINGLE No. - 13484 of 2017 Petitioner :- Anil Kumar Tiwari Respondent :- State Of U.P. Thru Secy.Deptt.Of Food & Civil Supplies &Ors. Counsel for Petitioner :- O.P. Tiwari Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
Put up as fresh on 04.07.2017.
Order Date :- 13.6.2017
psd
(Vivek Chaudhary,J.)
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