Mangat Ram vs State Of U.P. Thru Prin.Secy.Food ...
2017 Latest Caselaw 1689 ALL

Citation : 2017 Latest Caselaw 1689 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Mangat Ram vs State Of U.P. Thru Prin.Secy.Food ... on 13 June, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 13474 of 2017
 

 
Petitioner :- Mangat Ram
 
Respondent :- State Of U.P. Thru Prin.Secy.Food & Civil Supplies Lko.&Anr.
 
Counsel for Petitioner :- Anurag Shukla,Prashant Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 04.07.2017 as fresh.

Order Date :- 13.6.2017

psd

(Vivek Chaudhary,J.)

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