Sonu vs State Of U.P.
2017 Latest Caselaw 1686 ALL

Citation : 2017 Latest Caselaw 1686 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Sonu vs State Of U.P. on 13 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34292 of 2015
 

 
Applicant :- Sonu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajit Kumar,Rajnish Kumar Pandey,Santosh Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of applicant be taken on record.

At the request of learned counsel for the applicant, list in the month of July, 2017.

Order Date :- 13.6.2017

Gss

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