Citation : 2017 Latest Caselaw 1676 ALL
Judgement Date : 13 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29206 of 2015 Applicant :- Son Pal Lodh Opposite Party :- State Of U.P. Counsel for Applicant :- Gopal Singh,Mohd Imran Khan,Mukesh Kumar Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of learned A.G.A., list in the 2nd week of July, 2017.
Order Date :- 13.6.2017
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!