Rahul Kumar vs State Of U.P.
2017 Latest Caselaw 1670 ALL

Citation : 2017 Latest Caselaw 1670 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Rahul Kumar vs State Of U.P. on 13 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32994 of 2015
 

 
Applicant :- Rahul Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dalvir Singh,Ghan Shyam Das
 
Counsel for Opposite Party :- Govt. Advocate,Gagan Pratap Singh
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State be taken on record.

Learned counsel for the applicant prays for and is granted ten days time to file rejoinder affidavit.

List on 11.7.2017.

Order Date :- 13.6.2017

Gss

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