Indra Prakash vs State Of U.P.
2017 Latest Caselaw 1662 ALL

Citation : 2017 Latest Caselaw 1662 ALL
Judgement Date : 12 June, 2017

Allahabad High Court

Indra Prakash vs State Of U.P. on 12 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11480 of 2015
 

 
Applicant :- Indra Prakash
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sarvesh Kr. Singh,A.K. Shukla,Anil Kumar,Hitesh Pachori,M. K. Singh 'Sengar',Noor Mohammad
 
Counsel for Opposite Party :- Govt. Advocate,Sanjay Kumar Dubey
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list on 19.7.2017.

Order Date :- 12.6.2017

Gss

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