Mohd. Zahid vs State Of U.P.
2017 Latest Caselaw 1656 ALL

Citation : 2017 Latest Caselaw 1656 ALL
Judgement Date : 9 June, 2017

Allahabad High Court

Mohd. Zahid vs State Of U.P. on 9 June, 2017

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CRIMINAL APPEAL No. - 403 of 2005
 

 
Appellant :- Mohd. Zahid
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Praveen Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble B. Amit Sthalekar,J.

Dismissed.

For order see my order of date passed in Jail Appeal No.5784 of 2007, Israr vs. State.

Order Date :- 9.6.2017

Asha

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