Rajesh Yadav @ Shripal [Second ... vs State Of Up
2017 Latest Caselaw 1651 ALL

Citation : 2017 Latest Caselaw 1651 ALL
Judgement Date : 8 June, 2017

Allahabad High Court

Rajesh Yadav @ Shripal [Second ... vs State Of Up on 8 June, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 4465 of 2017
 

 
Applicant :- Rajesh Yadav @ Shripal [Second Bail]
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Sumit K Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

This is the second bail application.

List this matter in the 1st week of July, 2017 before appropriate bench along with previous papers.

Order Date :- 8.6.2017

Monika

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