Devendra Kumar @ Boni vs State Of U.P.
2017 Latest Caselaw 1649 ALL

Citation : 2017 Latest Caselaw 1649 ALL
Judgement Date : 8 June, 2017

Allahabad High Court

Devendra Kumar @ Boni vs State Of U.P. on 8 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 1729 of 2016
 

 
Appellant :- Devendra Kumar @ Boni
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Begum Sabiha Kamal,Mohd. Shahid Akhtar
 
Counsel for Respondent :- Govt. Advocate,Nisha Srivastava,Surendra Kumar
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Heard learned counsel for the parties.

2. Judgment reserved.

Order Date :- 8.6.2017

Pachhere/-

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