Citation : 2017 Latest Caselaw 1647 ALL
Judgement Date : 8 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CRIMINAL APPEAL No. - 255 of 2015 Appellant :- Smt. Madhu & Another Respondent :- State Of U.P. Counsel for Appellant :- Amrit Kumar Tiwari,Suresh Chandra Srivastava,Sushil Kumar Counsel for Respondent :- Govt. Advocate Hon'ble Ravindra Nath Mishra-II,J.
1. As requested, list in the last week of July, 2017.
Order Date :- 8.6.2017
Pachhere/-
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