Brij Pal Singh And Another vs State Of U.P.
2017 Latest Caselaw 1640 ALL

Citation : 2017 Latest Caselaw 1640 ALL
Judgement Date : 7 June, 2017

Allahabad High Court

Brij Pal Singh And Another vs State Of U.P. on 7 June, 2017

Bench: Kaushal Jayendra Thaker, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1078 of 2005
 

 
Appellant :- Brij Pal Singh And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Subhash Chandra Pandey,Ashish Kumar Singh,D.P. Singh,Shishir Pradhan,Soniya Mishra,V.K. Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Hon'ble Vivek Chaudhary,J.

As requested, put up tomorrow i.e. 8th June, 2017.

Order Date :- 7.6.2017

Mukesh

Download the LatestLaws.com Mobile App