Waheed @ Kuchhu vs State Of Up
2017 Latest Caselaw 1638 ALL

Citation : 2017 Latest Caselaw 1638 ALL
Judgement Date : 7 June, 2017

Allahabad High Court

Waheed @ Kuchhu vs State Of Up on 7 June, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 4438 of 2017
 

 
Applicant :- Waheed @ Kuchhu
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Dinesh Kr. Chaudhary
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned A.G.A. prays for and is granted two weeks' time to file counter affidavit. Rejoinder affidavit, if any, may also be filed within one week thereafter by learned counsel for the applicant.

List in the first week of July, 2017.

Order Date :- 7.6.2017

Monika

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