Jai Shanker @ Ashok vs State Of U.P.
2017 Latest Caselaw 1631 ALL

Citation : 2017 Latest Caselaw 1631 ALL
Judgement Date : 7 June, 2017

Allahabad High Court

Jai Shanker @ Ashok vs State Of U.P. on 7 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 518 of 2013
 

 
Appellant :- Jai Shanker @ Ashok
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal (In Person),Ankit Srivastava
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Ankit Srivastava, Advocate appointed in the case as amicus is present.

2. The Lower court record is not traceable. Office is directed to trace out the record.

3. List this case in the last week of June, 2017.

Order Date :- 7.6.2017

Pachhere/-

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