Ranjeet Singh & 10 Ors. vs State Of U.P.
2017 Latest Caselaw 1627 ALL

Citation : 2017 Latest Caselaw 1627 ALL
Judgement Date : 6 June, 2017

Allahabad High Court

Ranjeet Singh & 10 Ors. vs State Of U.P. on 6 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 1193 of 2008
 

 
Appellant :- Ranjeet Singh & 10 Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Janardan Singh,Rajendra Prasa Mishra
 
Counsel for Respondent :- G.A.,Bagesh Kumar Shukla
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested, put up tomorrow, i.e 07.06.2017.

Order Date :- 6.6.2017

Pachhere/-

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