Ganga Prasad And Ors.(8) vs State Of U.P.
2017 Latest Caselaw 1626 ALL

Citation : 2017 Latest Caselaw 1626 ALL
Judgement Date : 6 June, 2017

Allahabad High Court

Ganga Prasad And Ors.(8) vs State Of U.P. on 6 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 22 of 2002
 

 
Appellant :- Ganga Prasad And Ors.(8)
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- H.B.Singh
 
Counsel for Respondent :- Govt.Advocate,Dinesh Kumar Shukla
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. None is responding for appellant. Learned AGA and learned private counsel for the complainant are present.

2. Issue Non Bailable Warrant against appellants.

3. List in first week of July, 2017.

Order Date :- 6.6.2017

Pachhere/-

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