Jag Jivan vs State Ofu.P. Through Secretary ...
2017 Latest Caselaw 1617 ALL

Citation : 2017 Latest Caselaw 1617 ALL
Judgement Date : 5 June, 2017

Allahabad High Court

Jag Jivan vs State Ofu.P. Through Secretary ... on 5 June, 2017

Bench: Kaushal Jayendra Thaker, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1336 of 2005
 

 
Appellant :- Jag Jivan
 
Respondent :- State Ofu.P. Through Secretary Home U.P.
 
Counsel for Appellant :- M.P.Yadav,Nagendra Mohan,Rishad Murtaza
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Hon'ble Vivek Chaudhary,J.

Learned counsel for appellant states that one accused is in jail and other accused is 84 years of age, he wants time to seek instructions, hence list this matter in 2nd week of July, 2017.

Order Date :- 5.6.2017

Mukesh

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