Citation : 2017 Latest Caselaw 1615 ALL
Judgement Date : 5 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CRIMINAL APPEAL No. - 1726 of 2012 Appellant :- Mohd. Kaleem Respondent :- State Of U.P. Counsel for Appellant :- Jail Appeal (In Person),Anil Kumar,U C Chaturvedi,U.C.Saxena Hon'ble Ravindra Nath Mishra-II,J.
1. As requested, list in second week of July, 2017.
2. Let Lower court record be summoned and list after receipt of the same in due course.
Order Date :- 5.6.2017
Pachhere/-
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