Rafeeq ( Jail Appeal ) vs State Of U.P.
2017 Latest Caselaw 1614 ALL

Citation : 2017 Latest Caselaw 1614 ALL
Judgement Date : 5 June, 2017

Allahabad High Court

Rafeeq ( Jail Appeal ) vs State Of U.P. on 5 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 947 of 2011
 

 
Appellant :- Rafeeq ( Jail Appeal )
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal (G.A.),(Amicus Curaie),Rajiv Dubey
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Rajiv Dubey, Advocate who is amicus curie in this case, is not present, though lower court record is available.

2. List/put up on 08.06.2017.

Order Date :- 5.6.2017

Pachhere/-

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