Maiku {Jail Appeal} vs State Of U.P.
2017 Latest Caselaw 1613 ALL

Citation : 2017 Latest Caselaw 1613 ALL
Judgement Date : 5 June, 2017

Allahabad High Court

Maiku {Jail Appeal} vs State Of U.P. on 5 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 1215 of 2011
 

 
Appellant :- Maiku {Jail Appeal}
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal,D P Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Shri D.P. Singh, Advocate who is amicus curie in this case, is not present.

2. Lower court record is not available .

3. Let Lower court record be summoned and list after receipt of the same in due course.

Order Date :- 5.6.2017

Pachhere/-

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