Citation : 2017 Latest Caselaw 1599 ALL
Judgement Date : 5 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CRIMINAL APPEAL No. - 104 of 2012 Appellant :- Smt. Heera Punn Respondent :- State Of U.P. Counsel for Appellant :- In Person (Jail Appeal),Dilip Kumar Amqius Curi Hon'ble Ravindra Nath Mishra-II,J.
1. Shri Dilip Kumar, Advocate who is amicus curie in this case is not present today.
2. Lower Court record is available.
3. List/put up on 07.06.2017.
Order Date :- 5.6.2017
Pachhere/-
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