Citation : 2017 Latest Caselaw 1598 ALL
Judgement Date : 5 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 2206 of 2014 Applicant :- Dinesh Opposite Party :- State Of U.P. Counsel for Applicant :- Anita Singh,Saurabh Srivastava,Suman Lata Counsel for Opposite Party :- Govt.Advocate Hon'ble Shashi Kant,J.
As requested by Sri Saurabh Srivastava, learned counsel for the applicant, list in July, 2017.
Order Date :- 5.6.2017
Monika
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