Anubhav Singh @ Abhimanyu Singh ... vs State Of U.P.
2017 Latest Caselaw 1597 ALL

Citation : 2017 Latest Caselaw 1597 ALL
Judgement Date : 5 June, 2017

Allahabad High Court

Anubhav Singh @ Abhimanyu Singh ... vs State Of U.P. on 5 June, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 2055 of 2014
 

 
Applicant :- Anubhav Singh @ Abhimanyu Singh (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gauri Suwan Pandey,Anita Singh,Archana Srivastava,Huzoor Alam Alvi,Rahul Dubey,Ram Janam,Ram Janam Chaudhary,Santosh Kumar Tripathi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Shashi Kant,J.

As requested by Sri Dinesh Kumar Chaudary holding brief of Sri Rahul Dubey, learned counsel for the applicant, list this matter in July, 2017.

Order Date :- 5.6.2017

Monika

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