Mukesh Kumar & Ors. vs State Of U.P. Thru. Addl. Chief ...
2017 Latest Caselaw 1590 ALL

Citation : 2017 Latest Caselaw 1590 ALL
Judgement Date : 2 June, 2017

Allahabad High Court

Mukesh Kumar & Ors. vs State Of U.P. Thru. Addl. Chief ... on 2 June, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3380 of 2017
 

 
Applicant :- Mukesh Kumar & Ors.
 
Opposite Party :- State Of U.P. Thru. Addl. Chief Judicial Magistrate-I & Anr.
 
Counsel for Applicant :- Ram Pratap Singh Chauhan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

All the accused have never appeared before the Trial Court.

All the accused as well as Smt. Radha opposite party no.2 are directed to remain present personally before the undersigned on 6th June, 2017.

Order Date :- 2.6.2017

Mukesh

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