Imtiyaj @ Paddi & Anr.[Second ... vs State Of Up
2017 Latest Caselaw 1588 ALL

Citation : 2017 Latest Caselaw 1588 ALL
Judgement Date : 2 June, 2017

Allahabad High Court

Imtiyaj @ Paddi & Anr.[Second ... vs State Of Up on 2 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 4315 of 2017
 

 
Applicant :- Imtiyaj @ Paddi & Anr.[Second Bail]
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Kuldeep Kumar Awasthi,Azmi Yousuf
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As it is a tied up matter, list before appropriate Bench in the next week.

Order Date :- 2.6.2017

Pachhere/-

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