Amit Kumar vs State Of U.P.
2017 Latest Caselaw 1586 ALL

Citation : 2017 Latest Caselaw 1586 ALL
Judgement Date : 2 June, 2017

Allahabad High Court

Amit Kumar vs State Of U.P. on 2 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 480 of 2016
 

 
Appellant :- Amit Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Syed Wajahat Ali @ Vijaha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested, list in first week of July, 2017.

Order Date :- 2.6.2017

Pachhere/-

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