Gyanendra Pratap Singh @ Madan vs State Of U.P.
2017 Latest Caselaw 1581 ALL

Citation : 2017 Latest Caselaw 1581 ALL
Judgement Date : 2 June, 2017

Allahabad High Court

Gyanendra Pratap Singh @ Madan vs State Of U.P. on 2 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 379 of 2015
 

 
Appellant :- Gyanendra Pratap Singh @ Madan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mukesh Kumar Tewari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. None is present to press this appeal.

2. List in the last week of June, 2017.

Order Date :- 2.6.2017

Pachhere/-

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