Ghanshyam vs State Of U.P. Thru. Secy. Home And ...
2017 Latest Caselaw 1571 ALL

Citation : 2017 Latest Caselaw 1571 ALL
Judgement Date : 1 June, 2017

Allahabad High Court

Ghanshyam vs State Of U.P. Thru. Secy. Home And ... on 1 June, 2017

Bench: Shri Narayan Shukla, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 13028 of 2017
 

 
Petitioner :- Ghanshyam
 
Respondent :- State Of U.P. Thru. Secy. Home And Others
 
Counsel for Petitioner :- Gaurav Misra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Shashi Kant,J.

As prayed by learned counsel for the petitioner, list in the next cause list.

Order Date :- 1.6.2017

Monika

(Shashi Kant, J.) (Shri Narayan Shukla, J.)

Download the LatestLaws.com Mobile App