Ram Vishal vs State Of U.P.
2017 Latest Caselaw 1569 ALL

Citation : 2017 Latest Caselaw 1569 ALL
Judgement Date : 1 June, 2017

Allahabad High Court

Ram Vishal vs State Of U.P. on 1 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 710 of 2017
 

 
Appellant :- Ram Vishal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anil Kumar Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Angrej Nath Shukla, counsel for the complainant opposite party has filed Vakalatnama which is taken on record.

2. Three days time is given for filing objection.

3. List this case on 05.06.2017.

Order Date :- 1.6.2017

Pachhere/-

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