Wahab Ali & Ors. vs State Of U.P.
2017 Latest Caselaw 1568 ALL

Citation : 2017 Latest Caselaw 1568 ALL
Judgement Date : 1 June, 2017

Allahabad High Court

Wahab Ali & Ors. vs State Of U.P. on 1 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 571 of 2017
 

 
Appellant :- Wahab Ali & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajeet Kumar Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri gyan Singh, learned counsel for complaint opposite party has filed Vakalatnama which is taken on record.

2. List this case on 06.06.2017 for objection and disposal.

Order Date :- 1.6.2017

Pachhere/-

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