Citation : 2017 Latest Caselaw 1557 ALL
Judgement Date : 1 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CRIMINAL APPEAL No. - 1596 of 2016 Appellant :- Tul Bahadur Respondent :- State Of U.P. Counsel for Appellant :- Piyush Kumar Singh Counsel for Respondent :- Govt. Advocate Hon'ble Ravindra Nath Mishra-II,J.
1. Learned Additional Government Advocate requested for time to file objection.
2. List in the next cause list.
Order Date :- 1.6.2017
Pachhere/-
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