Citation : 2017 Latest Caselaw 2845 ALL
Judgement Date : 31 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- MISC. SINGLE No. - 8207 of 2017 Petitioner :- Ramesh Chandra Gupta And Another (Order 39 Rule 1&2) Respondent :- Gopal Krishna Gupta And 4 Ors. Counsel for Petitioner :- Ashok Pratap Singh Gaur,Prashant Singh Gaur Hon'ble Vivek Chaudhary,J.
Put up on 01.08.2017.
Order Date :- 31.7.2017
psd
(Vivek Chaudhary,J.)
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