Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ajay Kumar Singh vs D.I.O.S.Pratapgarh And 3 Ors.
2017 Latest Caselaw 2835 ALL

Citation : 2017 Latest Caselaw 2835 ALL
Judgement Date : 31 July, 2017

Allahabad High Court
Ajay Kumar Singh vs D.I.O.S.Pratapgarh And 3 Ors. on 31 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5429 of 2000
 

 
Petitioner :- Ajay Kumar Singh
 
Respondent :- D.I.O.S.Pratapgarh And 3 Ors.
 
Counsel for Petitioner :- H.G.S.Parihar,Jai Kumar,Nagendra Bahadur Singh,S.K. Yadav,V. Srivastava
 
Counsel for Respondent :- C.S.C.,Umesh Bahadur
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter