Citation : 2017 Latest Caselaw 2830 ALL
Judgement Date : 31 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 2084 of 1994 Petitioner :- F.C.I.Workers' Union And Another Respondent :- F.C.I.And Others. Counsel for Petitioner :- Anuj Kudesia,Ashok G. Sharma,H.G.S.Parihar Counsel for Respondent :- Km Ketki Srivastava,Alok Mathur,P.Bisht,Vina Sinha Hon'ble Vivek Chaudhary,J.
List in next cause list along with Service Single writ petition nos. 9927 of 2006, 6590 of 2010, 5663 of 2010, 3723 of 2010, 3194 of 1996, 4809 of 2002, 7334 of 2010, 3783 of 1999, 4170 of 1999, 3881 of 2003, 5318 of 2006, 8833 of 2010, 6590 of 2010, 1388 of 2011, 7991 of 2011, 5365 of 2011, 5736 of 2011, 2312 of 2011, 722 of 2002 and 6609 of 1996 showing the name of Sri Kamesh Gupta a counsel for F.C.I.
Order Date :- 31.7.2017
psd
(Vivek Chaudhary,J.)
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