Prabhagiya Nideshak Social ... vs Mohan Lal And Others.
2017 Latest Caselaw 2828 ALL

Citation : 2017 Latest Caselaw 2828 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

Prabhagiya Nideshak Social ... vs Mohan Lal And Others. on 31 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 855 of 1996
 

 
Petitioner :- Prabhagiya Nideshak Social Forestry
 
Respondent :- Mohan Lal And Others.
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- S.P.Shukla,C.S.C.,H.R. Singh,R.P.Shukla,Sanjay Pandey
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned Standing Counsel, list in next cause list.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

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