Chaman Prakash Sharma vs U.P.Industry Development ...
2017 Latest Caselaw 2824 ALL

Citation : 2017 Latest Caselaw 2824 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

Chaman Prakash Sharma vs U.P.Industry Development ... on 31 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4887 of 1992
 

 
Petitioner :- Chaman Prakash Sharma
 
Respondent :- U.P.Industry Development Corp.Ltd.Thru M.D.And Ors
 
Counsel for Petitioner :- Kapil Deo,Ashwani Kumar,I.H.Farooqui
 
Counsel for Respondent :- Parshuram Tewari,D.P. Dwivedi,Manoj Sahu
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for respondent has sent illness slip. The case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

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