Madan Gopal Bajpai vs State Of U.P. And Ors.
2017 Latest Caselaw 2821 ALL

Citation : 2017 Latest Caselaw 2821 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

Madan Gopal Bajpai vs State Of U.P. And Ors. on 31 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7229 of 1993
 

 
Petitioner :- Madan Gopal Bajpai
 
Respondent :- State Of U.P. And Ors.
 
Counsel for Petitioner :- Pankaj Nath,Prabhu Ranjan Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Cases of Sri Prabhu Ranjan Tripathi, learned counsel for petitioner are adjourned till 04.08.2017 as he is on sanctioned leave.

List peremptorily on 08.08.2017.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

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