Citation : 2017 Latest Caselaw 2820 ALL
Judgement Date : 31 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 5408 of 2001 Petitioner :- Meraj Ahmad Respondent :- State Of U.P. Through Secy.Panchyat Raj And 2ors. Counsel for Petitioner :- Shyam Mohan,A.R.Khan,N.K.Dwivedi Counsel for Respondent :- C.S.C.,Jay Shankar Shukla Hon'ble Vivek Chaudhary,J.
Counsel for petitioner has filed a supplementary affidavit today. Counsels for respondents are granted ten days time to file reply.
List immediately after ten days.
Order Date :- 31.7.2017
psd
(Vivek Chaudhary,J.)
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