Managing Director, U.P. Jal Nigam vs U.P. State Public Service ...
2017 Latest Caselaw 2796 ALL

Citation : 2017 Latest Caselaw 2796 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

Managing Director, U.P. Jal Nigam vs U.P. State Public Service ... on 28 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1365 of 2008
 

 
Petitioner :- Managing Director, U.P. Jal Nigam
 
Respondent :- U.P. State Public Service Tribunal ,Lucknow
 
Counsel for Petitioner :- I.P. Singh
 
Counsel for Respondent :- C.S.C.,Shireesh Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri I.P. Singh, learned counsel for petitioner has sought adjournment of the ground of his illness.

2. Passed over for the day.

Order Date :- 28.7.2017

Pachhere/-

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