Uttar Pradesh Power Corporation ... vs Uttar Pradesh State Public ...
2017 Latest Caselaw 2791 ALL

Citation : 2017 Latest Caselaw 2791 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

Uttar Pradesh Power Corporation ... vs Uttar Pradesh State Public ... on 28 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 12 of 2011
 

 
Petitioner :- Uttar Pradesh Power Corporation Ltd. Thru Deputy Secretary
 
Respondent :- Uttar Pradesh State Public Services Tribunal & Anr.
 
Counsel for Petitioner :- Upendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Upendra Singh, learned counsel for petitioner is reported to be on sanctioned leaved till 08.08.2017.

2. Passed over for the day.

3. List after expiry of aforesaid sanctioned leave.

Order Date :- 28.7.2017

Pachhere/-

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