Citation : 2017 Latest Caselaw 2788 ALL
Judgement Date : 28 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 1678 of 2014 Petitioner :- Nasir Hussain Zaidi Respondent :- U.P. State Public Service Tribunal Thru Chairman & 4 Others Counsel for Petitioner :- Sanjay Kumar Mishra Counsel for Respondent :- C.S.C. Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri Sanjay Kumar Mishra, learned counsel for petitioner has sought adjournment of the ground of his illness.
2. Passed over for the day.
Order Date :- 28.7.2017
Pachhere/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!