Union Of India Through Secy. ... vs V.N.Mishra
2017 Latest Caselaw 2787 ALL

Citation : 2017 Latest Caselaw 2787 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

Union Of India Through Secy. ... vs V.N.Mishra on 28 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1193 of 2014
 

 
Petitioner :- Union Of India Through Secy. Ministry Of Health & Fw New Del
 
Respondent :- V.N.Mishra
 
Counsel for Petitioner :- Raj Kumar Singh
 
Counsel for Respondent :- Praveen Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Praveen Kumar, learned counsel for respondent has sought adjournment of the ground of his illness.

2. Passed over for the day.

Order Date :- 28.7.2017

Pachhere/-

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