Citation : 2017 Latest Caselaw 2783 ALL
Judgement Date : 28 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 1064 of 2014 Petitioner :- Babu Lal Respondent :- Union Of India Through General Manager North Eastern Railway Counsel for Petitioner :- Birendra Narayan Shukla Counsel for Respondent :- Jyotsna Pal,Ajay Kumar Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri Birendra Narayan Shukla, learned counsel for petitioner is reported to be on sanctioned leaved till 31.07.2017.
2. Passed over for the day.
3. List after expiry of aforesaid sanctioned leave.
Order Date :- 28.7.2017
Pachhere/-
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