Rajendra vs The State Of U.P.
2017 Latest Caselaw 2776 ALL

Citation : 2017 Latest Caselaw 2776 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

Rajendra vs The State Of U.P. on 28 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 421 of 1994
 

 
Appellant :- Rajendra
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- R.K.Yadava,Anil Kumar Awasthi,G.Mustafa,P.N.Bajpai,Vipin Bajpai
 
Counsel for Respondent :- Government Advocate,F.A. Siddqui
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of learned counsel for appellant, list this case on 04.08.2017.

Order Date :- 28.7.2017

Pachhere/-

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